Chapter IV
Supplemental Provisions as to Taxation
70. Recovery of rates.-
All rates and taxes imposed under this Act, and all arrears of such rates and taxes, may be recovered as if they were arrears of land-revenue.
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Chapter IV Supplemental Provisions as to Taxation 70. Recovery of rates.- All rates and taxes imposed under this Act, and all arrears of such rates and taxes, may be recovered as if they were arrears of land-revenue. |
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