The Orphanages and Other Charitable Homes (Supervision And Control) Act, 1960
Act No. 10 of 1960
[9th April, 1960.]
An Act to provide for the supervision and control of orphanages, homes for neglected women or children and other like institutions and for matters connected therewith.
BE it enacted by Parliament in the Eleventh Year of the Republic of India as follows:-
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