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8. Power of the Board to give directions to manager of a recognised home.-

Subject to the directions, if any, given under sub-section (2) of section 7, the Board may, from time to time, give such general or special directions to the manager of a recognised home as it thinks fit for the efficient management of the home and the manager shall comply with such directions.



Orphanages and Other Charitable Homes (Supervision and Control) Act, 1960 Back




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