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The Orissa (Alteration of Name) Act, 2011
[Act No. 15 of 2011]
[23rd September, 2011.]
Contents
Sections
Particulars
Title
The Orissa (Alteration of Name) Act, 2011
1.
Short title and commencement
2.
Definitions
3.
Alteration of name of State of Orissa
4.
Amendment of article 164
5.
Amendment of article 273
6.
Amendment of First Schedule to the Constitution
7.
Amendment of Fourth Schedule to the Constitution
8.
Power to adapt laws
9.
Power to construe laws
10.
Legal proceedings
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