The Opium and Revenue Laws (Extension of Application) Act, 1950
Act No. 33 of 1950
[18th April, 1950.]
An Act to provide for the extension of certain opium and revenue laws to certain parts of India.
BE it enacted by Parliament as follows:-
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The Opium and Revenue Laws (Extension of Application) Act, 1950 Act No. 33 of 1950 [18th April, 1950.] An Act to provide for the extension of certain opium and revenue laws to certain parts of India. BE it enacted by Parliament as follows:- |
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