The Opium and Revenue Laws (Extension of Application) Act, 1950
[Act No. 33 of 1950]
[18th April, 1950.]
Contents | |
Title | The Opium and Revenue Laws (Extension of Application) Act, 1950 |
Sections | Chaptericulars |
1. | Short title |
2. | Extension of certain opium and revenue laws to certain parts of India |
3. | Modifications in State laws relating to income-tax investigation |
4. | Repeals and savings |
5. | Removal of difficulties |
The Schedule | Enactments amended |