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The Oilfields (Regulation and Development) Act, 1948

Act No. 53 of 19481

[8th September, 1948.]

An Act to provide for the regulation of 2* * * oilfields and for the development of 3[mineral oil resources].

WHEREAS it is expedient in the public interest to provide for the regulation of 2* * * oilfields and for the development of 3[mineral oil resources] 4* * *; It is hereby enacted as follows:-



Oilfields (Regulation and Development) Act, 1948 Back




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