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1[The Schedule

[See Section 6a]

Rates of Royalty

2[1. Crude oil: Rupees sixty-one per metric tonne.

2. Casing-head condensate: Rupees sixty-one per metric tonne.]

3. Natural gas: Ten per cent. of the value of the natural gas obtained at well-head.]

1. Ins. by Act 39 of 1969, s. 4 (w.e.f. 1-1-1968).

2. Subs. by Notification No. S. O. 219 (E), dated 26-3-1981, see Gazette of India, Part II, Sec. 3 (ii).



Oilfields (Regulation and Development) Act, 1948 Back




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