3. Undertaking of Commission to vest in Corporation.-
On such date1as the Central Government may, by notification in the Official Gazette, appoint, the undertaking of the Commission shall stand transferred to, and vest in, the Corporation.
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3. Undertaking of Commission to vest in Corporation.- On such date1as the Central Government may, by notification in the Official Gazette, appoint, the undertaking of the Commission shall stand transferred to, and vest in, the Corporation. |
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