1. Short title and commencement.-
(1) This Act may be called the Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993.
(2) It shall be deemed to have come into force on the 2nd day of July, 1993.
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1. Short title and commencement.- (1) This Act may be called the Oil and Natural Gas Commission (Transfer of Undertaking and Repeal) Act, 1993. (2) It shall be deemed to have come into force on the 2nd day of July, 1993. |
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