The Official Languages Act, 1963

[Act No. 19 of 1963]

[10th May, 1963.]

Contents
Title	The Official Languages Act, 1963
Sections	Particulars
1.	Short title and commencement
2.	Definitions
3.	Continuance of English language for official purposes of the Union and for use in Parliament
4.	Committee on Official Language
5.	Authorised Hindi translations of Central Acts, etc
6.	Authorised Hindi translation of State Acts in certain cases
7.	Optional use of Hindi or other official language in judgments, etc., of High Courts
8.	Power to make rules
9.	Certain provisions not to apply to Jammu and Kashmir