2 [13. Application to fairways in inland waterways.
All references in this Act to the Central Government shall, in relation to fairways in inland waterways, be construed as references to 3 [State Government]].
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2 [13. Application to fairways in inland waterways. All references in this Act to the Central Government shall, in relation to fairways in inland waterways, be construed as references to 3 [State Government]]. |
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