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The Oaths Act, 1969
[Act No. 44 of 1969]
[26th December, 1969.]
Contents
Title
The Oaths Act, 1969
Sections
Particulars
1.
Short title and extent
2.
Saving of certain oaths and affirmations
3.
Power to administer oaths
4.
Oaths or affirmations to be made by witnesses, interpreter and jurors
5.
Affirmation by persons desiring to affirm
6.
Forms of oaths and affirmations
7.
Proceedings and evidence not invalidated by omission of oath or irregularity
8.
Persons giving evidence bound to state the truth
9.
Repeal and saving
The Schedule
Forms of Oaths or Affirmations
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