8. Persons giving evidence bound to state the truth.-
Every person giving evidence on any subject before any court or person hereby authorised to administer oaths and affirmations shall be bound to state the truth on such subject.
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8. Persons giving evidence bound to state the truth.- Every person giving evidence on any subject before any court or person hereby authorised to administer oaths and affirmations shall be bound to state the truth on such subject. |
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