14. Person using approaches, etc., liable to pay toll.
Whoever uses the approach to, or landing- place of, a public ferry is liable to pay the toll payable for crossing such ferry.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
14. Person using approaches, etc., liable to pay toll. Whoever uses the approach to, or landing- place of, a public ferry is liable to pay the toll payable for crossing such ferry. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
