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1. Short title.

This Act may be called the Northern India Ferries Act, 1878.

Local extent.

3[It extends only to Uttar Pradesh, Punjab, the Central Provinces, Assam, Delhi and Ajmer.]

Commencement.

It shall come into force in each of the said territories on such date as the State Government may, by notification in the Official Gazette, fix in this behalf.



Northern Indian Ferries Act, 1878 Back




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