Schedule
[Rep. by the Repealing Act, 1873 (12 of 1873), s. 1 and Schedule.]
1. The words "subject to the like control" omitted by Act 38 of 1920.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Schedule [Rep. by the Repealing Act, 1873 (12 of 1873), s. 1 and Schedule.] 1. The words "subject to the like control" omitted by Act 38 of 1920. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
