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30. Procedure applicable to occupation for extensions and alterations.-

The procedure hereinbefore provided for the occupation of land for the construction of a water-course shall be applicable to the occupation of land for anyextension or alteration of a water-course, and for the deposit of soil from water-course clearances.

1. See now the Land Acquisition Act, 1894 (1 of 1894).



Northern India Canal and Drainageact, 1873 Back




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