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The North-Eastern Council Act, 1971

Act No. 84 of 1971

[30th December, 1971.]

An Act to provide for the setting up of a Council for the north-eastern areas of India to be called the North-Eastern Council and for matters connected therewith.

BE it enacted by Parliament in the Twenty-second Year of the Republic of India as follows:-



North-Eastern Council Act, 1971 Back




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