72. Amendment of Act 2 of 1934.-
On and from the appointed day, in section 21A of the Reserve Bank of India Act, 1934, in sub-section (1), the brackets and words "(including the autonomous State of Meghalaya)" shall be omitted.
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72. Amendment of Act 2 of 1934.- On and from the appointed day, in section 21A of the Reserve Bank of India Act, 1934, in sub-section (1), the brackets and words "(including the autonomous State of Meghalaya)" shall be omitted. |
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