AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The National Institutes of Technology, Science Education and Research (Amendment) Act, 2017

No. 19 of 2017

[4th August, 2017.]

An Act further to amend the National Institutes of Technology, Science Education and Research Act, 2007.

BE it enacted by Parliament in the Sixty-eighth Year of the Republic of India as follows:-



National Institutes of Technology, Science Education and Research (Amendment) Act, 2017 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys