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24. Appointments.-

All appointments of the staff of every Institute, except that of the Director 1, shall be made in accordance with the procedure laid down in the Statutes, by-

(a) the Board, if the appointment is made on the academic staff in the post of Lecturer or above or if the appointment is made on the non-academic staff in any cadre the maximum of the pay scale for which exceeds rupees ten thousand five hundred;

(b) the Director, in any other case.



National Institutes of Technology, Science Education and Research Act, 2007 Back




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