37. Officers and other employees not to undertake any extraneous work.
No municipal officer or other municipal employee shall undertake any work unconnected with his duties under this Act except with the permission of the Chairperson.
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37. Officers and other employees not to undertake any extraneous work. No municipal officer or other municipal employee shall undertake any work unconnected with his duties under this Act except with the permission of the Chairperson. |
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