148. Water supplied for domestic purposes not to be used for non-domestic purposes.
Noperson shall, without the written permission of the Chairperson, use or allow to be used for other than domestic purposes water supplied for domestic purposes.
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148. Water supplied for domestic purposes not to be used for non-domestic purposes. Noperson shall, without the written permission of the Chairperson, use or allow to be used for other than domestic purposes water supplied for domestic purposes. |
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