AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

37. Penalty for disobedience in action.

Every person subject to naval law who, being in the presence or vicinity of the enemy or having been ordered to be prepared for action by or against the enemy

(a) desert his post; or

(b) sleeps upon his watch, shall be punished with death or such other punishment as is hereinafter mentioned.]



Navy Act, 1957 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys