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32. Limit of certain deductions.

Except when the deductions are made under sub-sections (1), (2) and (4) of section 28 or sub-sections (1) and (2) of section 29, the total deductions from the pay and allowances of an officer or 1 [sailor] shall not exceeded in any one month one-half of his pay and allowances for that month.



Navy Act, 1957 Back




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