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The National Waterways Act, 2016

Act No. 17 of 2016

[25th March, 2016.]

An Act to make provisions for existing national waterways and to provide for the declaration of certain inland waterways to be national waterways and also to provide for the regulation and development of the said waterways for the purposes of shipping and navigation and for matters connected therewith or incidental thereto. BE it enacted by Parliament in the Sixty-seventh Year of the Republic of India as follows:-



National Waterways Act, 2016 Back




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