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5. Resignation of Chairperson and Members.

(1) The Chairperson may resign his office by writing under his hand addressed to the Central Government:

Provided that the Chairperson shall continue in office 3[until his resignation is accepted by the Central Government].

(2) A Member may resign from office by writing under his hand addressed to the Chairperson.



National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 Back




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