The National Thermal Power Corporation Ltd, The National Hydroelectric Power Corporation Ltd, and The North-Eastern Electric Power Corporation Ltd.(Acquisition and Transfer of Power Transmission Systems) Act, 1993

[Act No. 24 of 1993]

[2nd April, 1993.]

Contents
Title	The National Thermal Power Corporation Ltd. Act, 1993
Sections	Particulars
Chapter I	Preliminary
1.	Short title, extent and commencement
2.	Definitions
Chapter II	Acquisition and Transfer of Power Transmission System
3.	Acquisition of rights of three companies in relation to the power transmission systems
4.	General effect of vesting
5.	Corporation to be liable for certain prior liabilities
6.	Corporation to be lessee or tenant
7.	Removal of doubts
8.	Payment of amount
Chapter III	Delivery of Assets, Etc., to The Corporation
9.	Duty of persons to account for assets, etc., in their possession
Chapter IV	Provisions Relating to Associated Personnel
10.	Continuance of associated personnel
11.	Provident fund and other funds
Chapter V	Miscellaneous
12.	Act to have overriding effect
13.	Penalties
14.	Offences by companies
15.	Protection of action taken in good faith
16.	Power to make rules
17.	Repeal and saving
The Schedule	Names of Companies