The National Sports University Act, 2018
14. Controller of Examinations.-
Controller of Examinations shall be appointed in such manner and shall exercise such powers and perform such duties, as may be prescribed by the Statutes.
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The National Sports University Act, 2018 14. Controller of Examinations.- Controller of Examinations shall be appointed in such manner and shall exercise such powers and perform such duties, as may be prescribed by the Statutes. |
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