National Security Act, 1980
4. Execution of detention orders
A detention order may be executed at any place in India in the manner provided for the execution of warrants of arrest under the Code of Criminal Procedure, 1973.
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National Security Act, 1980 4. Execution of detention orders A detention order may be executed at any place in India in the manner provided for the execution of warrants of arrest under the Code of Criminal Procedure, 1973. |
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