National Security Act, 1980
1. Short title and extent
(1) This Act may be called the National Security Act, 1980.
(2) It extends to the whole of India except the State of Jammu and Kashmir .
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National Security Act, 1980 1. Short title and extent (1) This Act may be called the National Security Act, 1980. (2) It extends to the whole of India except the State of Jammu and Kashmir . |
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