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The Schedule

[Seesection 37]

List of Categories of Medical Qualifications Granted by Statutory Body or other Body in India

Sl. No. Categories of medical qualifications
1. All medical qualifications granted by the Jawaharlal Institute of PostgraduateMedicalEducationand Research,Puducherry.
2. All medical qualifications granted by All India Institutes of Medical Sciences.
3. All medical qualifications granted by the Postgraduate Institute of Medical Education and Research, Chandigarh.
4. All medical qualifications granted by the National Institute of Mental Health andNeuro- Sciences, Bangalore.
5. All medical qualifications granted by the National Board of Examination.


National Medical Commission Act, 2019 Back




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