The National Investigation Agency Act, 2008
9. State Government to extend assistance to National Investigation Agency. -
The State Government shall extend all assistance and co-operation to the Agency for investigation of the Scheduled Offences.
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The National Investigation Agency Act, 2008 9. State Government to extend assistance to National Investigation Agency. - The State Government shall extend all assistance and co-operation to the Agency for investigation of the Scheduled Offences. |
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