The National Investigation Agency Act, 2008

Chapter I Preliminary

1. Short title, extent and application. -

1.   This Act may be called the National Investigation Agency Act, 2008.

2.   It extends to the whole of India and it applies also-

a.   to citizens of India outside India;

b.   to persons in the service of the Government wherever they may be; and

c.   to persons on ships and aircrafts registered in India wherever they may be.