The National Institutes of Food Technology, Entrepreneurship and Management Act, 2021
22. Appointments.-
All appointments of the staff of every Institute shall be made in accordance with the procedure laid down in the Statutes, by-
(a) the Board, if the appointment is of the academic staff in the post of Assistant Professor or above or if the appointment is of the non-academic staff in any post which is above level 7 in the pay matrix; and
(b) the Director, in any other case.
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