Other authorities and officers | National Institutes of Food Technology, Entrepreneurship and Management Act, 2021 | Bare Acts | Law Library

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The National Institutes of Food Technology, Entrepreneurship and Management Act, 2021

21. Other authorities and officers.-

The powers and functions of other authorities and officers, other than those mentioned above, shall be such as may be determined by the Statutes.

National Institutes of Food Technology, Entrepreneurship and Management Act, 2021

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