AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The National Institutes of Food Technology, Entrepreneurship and Management Act, 2021

2. Declaration of certain Institutes as institutions of national importance.-

Whereas the objects of the Institutes mentioned in the Schedule are such as to make them institutions of national importance, it is hereby declared that each such Institute is an institution of national importance.



National Institutes of Food Technology, Entrepreneurship and Management Act, 2021 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.