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The National Institutes of Food Technology, Entrepreneurship and Management Act, 2021

Chapter I

Preliminary

1. Short title and commencement.-

(1) This Act may be called the National Institutes of Food Technology, Entrepreneurship and Management Act, 2021.

(2) It shall come into force on such date1 as the Central Government may, by notification in the Official Gazette, appoint:

Provided that different dates may be appointed for different provisions of this Act and any reference in any such provision to the commencement of this Act shall be construed as a reference to the coming into force of that provision.

1. 1st October, 2021, vide notification No. S.O. 4036(E), dated 30th September, 2021, see Gazette of India, Extraordinary, Part II, sec. 3 (ii).







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