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The National Institute of Mental Health And Neuro-Sciences, Bangalore Act, 2012

Act No. 38 of 2012

[13th September, 2012.]

An Act to declare the institution known as the National Institute of Mental Health and NeuroSciences, Bangalore, to be an institution of national importance and to provide for its incorporation and for matters connected therewith.

Be it enacted by Parliament in the Sixty-third Year of the Republic of India as follows:--



National Institute of Mental Health and Neuro Sciences, Bangalore Act, 2012 Back




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