3. Definitions.

In this Act, unless the context otherwise requires,

(a) "Fund" means the Fund of the Institute referred to in section 17;

(b) "Governing Body" means the Governing Body of the Institute;

(c) "Institute" means the institution known as the National Institute of Mental Health and Neuro- Sciences, Bangalore, incorporated under this Act;

(d) "member" means a member of the Institute;

(e) "prescribed" means prescribed by rules made under this Act;

(f) "specified" means specified by regulations made under this Act.