AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

28. Returns and information.

The Institute shall furnish to the Central Government such reports, returns and other information as that Government may require from time to time.



National Institute of Mental Health and Neuro Sciences, Bangalore Act, 2012 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys