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2. Declaration of National Institute of Mental Health and Neuro-Sciences, Bangalore, as an institution of national importance.

Whereas the objects of the National Institute of Mental Health andNeuro-Sciences, Bangalore are such as to make the institution one of national importance, it is hereby declared that the National Institute of Mental Health and Neuro-Sciences, Bangalore is an institution of national importance.



National Institute of Mental Health and Neuro Sciences, Bangalore Act, 2012 Back




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