AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

National Institute of Pharmaceutical Education and Research Act, 1998

22. Setting up of endowment fund

Notwithstanding anything contained in section 21, the Central Government may direct the Institute to-

(a) set up an endowment fund and any other fund for specified purpose;

(b) transfer money from its Fund to endowment fund or any other fund.



National Institute of Pharmaceutical Education and Research Act, 1998 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys