48. Explanation from tax on income.
[Explanation from tax on income.]-Omitted by the Finance Act, 2001 (14 of 2001), s. 141 (w.e.f. 1-4-2002).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
48. Explanation from tax on income. [Explanation from tax on income.]-Omitted by the Finance Act, 2001 (14 of 2001), s. 141 (w.e.f. 1-4-2002). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
