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4. National highways to vest in the Union.-

All national highways shall vest in the Union, and for the purposes of this Act "highways" include-

(i) all lands appurtenant thereto, whether demarcated or not;

(ii) all bridges, culverts, tunnels, causeways, carriageways and other structures constructed on or across such highways; and

(iii) all fences, trees, posts and boundary, furlong and milestones of such highways or any land appurtenant to such highways.



National Highways Act, 1956 Back




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