10. Laying of notifications, rules, etc., before Parliament.-
All notifications or agreements issued or entered into under this Act shall be laid before both Houses of Parliament as soon as may be after they are issued or entered into 2***.
1. Ins. by Act 30 of 1977, s. 3 (w.e.f. 12-8-1977).
2. Certain words omitted by Act 30 of 1977, s. 4 (w.e.f. 12-8-1977).