The National Green Tribunal Act, 2010
Part III Amendment to the Forest (Conservation) Act, 1980 (69 of 1980)
After section 2, Insertion of new section 2A. - the following section shall be inserted, namely:-"2A. Appeal to National Green Tribunal. - Any person aggrieved, by an order or decision of the State Government or other authority made under section 2, on or after the commencement of the National Green Tribunal Act, 2010, may file an appeal to the National Green Tribunal established under section 3 of the National Green Tribunal Act, 2010, in accordance with the provisions of that Act.".
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