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The National Green Tribunal Act, 2010

Chapter II Establishment of the Tribunal

3. Establishment of Tribunal. -

The Central Government shall, by notification, establish, with effect from such date as may be specified therein, a Tribunal to be known as the National Green Tribunal to exercise the jurisdiction, powers and authority conferred on such Tribunal by or under this Act.



The National Green Tribunal Act, 2010 Back




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