AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

10. Admission of students.-

(1) It shall be the endeavor of the University to maintain an all-India character, and high standards of teaching and research.

(2) Admission of students for courses in University shall be made on an all-India basis in such manner as may be specified in the Ordinances.



National Forensic Sciences University Act, 2020 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys